Jammu & Kashmir High Court
Showkat Ali Butt & Ors vs Union Territory Of Jk & Ors on 13 July, 2020
Author: Ali Mohammad Magrey
Bench: Ali Mohammad Magrey
Serial No. 121
Admission Cause List
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(Through Virtual Mode)
WP(C) No.1115/2020
CM Nos. 3137/2020 & 3136/2020
Showkat Ali Butt & Ors.
..... Petitioner(s)
Through: -
Mr F. S. Butt, Advocate
(Through Video Conference from High Court at Jammu.)
V/s
Union Territory of JK & Ors.
..... Respondent(s)
CORAM:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge
(On Video Conference from High Court at Srinagar)
ORDER
13.07.2020 Notice to the respondent(s), returnable by or before the next date of hearing.
List on 21st of August, 2020.
(Ali Mohammad Magrey) Judge JAMMU July 13th, 2020 "TAHIR"
TAHIR MANZOOR BHAT 2020.07.13 13:31 I attest to the accuracy and integrity of this document