Delhi High Court - Orders
Cox And Kings Global Services Pvt. Ltd vs Union Of India on 3 March, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~21 & 22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5052/2020 & CM. APPL. 18230/2020
COX AND KINGS GLOBAL SERVICES PVT.
LTD. ..... Petitioner
Through: Mr. Rishi Agrawal and Ms. Shruti
Arora, Advs.
versus
UNION OF INDIA ..... Respondent
Through: Mr. Kirtiman Singh, CGSC with Mr.
Waize Ali Noor, Ms. Srirupa Nag and
Ms. Kunjala Bhardwaj, Advs. for
UOI.
Mr. Dayan Krishnan, Sr. Adv. with
Ms. Namitha Mathews, Mr. Vikrant
Yadav and Mr. Pulkit Malhotra,
Advs. for R2.
AND
+ W.P.(C) 5613/2020 & CM. APPL.20344/2020 and 33616/2021
WORLD COMPLIANCE TECHNOLOGIES
PVT LTD ..... Petitioner
Through: Mr. Dayan Krishnan, Sr. Adv. with
Ms. Namitha Mathews, Mr. Vikrant
Yadav and Mr. Pulkit Malhotra,
Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC with Mr.
Waize Ali Noor, Ms. Srirupa Nag and
Ms. Kunjala Bhardwaj, Advs. for
UOI.
Mr. Rishi Agrawal and Ms. Shruti
Arora, Advs. for R2.
Signature Not Verified
Digitally Signed By:ANIL
KUMAR YADAV
Signing Date:04.03.2022
20:10:40
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 03.03.2022 It is already 16:40 Hrs. Re-notify on April 7, 2022.
V. KAMESWAR RAO, J MARCH 3, 2022/jg Signature Not Verified Digitally Signed By:ANIL KUMAR YADAV Signing Date:04.03.2022 20:10:40