Gujarat High Court
Kailashben Mathurbhai Patel vs Gandabhai Mathurbhai Patel & 12 on 3 October, 2017
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/FA/3168/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL NO. 3168 of 2017
With
CIVIL APPLICATION NO. 12140 of 2017
In
FIRST APPEAL NO. 3168 of 2017
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KAILASHBEN MATHURBHAI PATEL....Appellant(s)
Versus
GANDABHAI MATHURBHAI PATEL & 12....Defendant(s)
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Appearance:
MS DHARITRI PANCHOLI, ADVOCATE for HL PATEL ADVOCATES,
ADVOCATE for the Appellant(s) No. 1
MR ANSHIN DESAI, SR. ADVOCATE for MR UMESH M PATEL, CAVEATOR
for the Defendant(s) No. 1 - 5
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CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
Date : 03/10/2017
ORAL ORDER
After arguing for sometime the learned Advocate Ms.Dharitri Pancholi, learned Advocate for the appellant seeks time to take instruction for withdrawal of the appeal. Put up on 6.10.2017 on the top of the board.
(BELA M. TRIVEDI, J.) vinod Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Oct 07 07:11:02 IST 2017