Orissa High Court
Alom Extrusion Ltd vs State Of Orissa And Others .... Opposite ... on 10 August, 2021
Author: B. P. Routray
Bench: B. P. Routray
IN THE HIGH COURT OF ORISSA AT CUTTACK
CMAPL No.144 of 2021
Alom Extrusion Ltd. .... Petitioner
Mr.P. Mukherji, Advocate
-versus-
State of Orissa and others .... Opposite Parties
Mr.S.N. Das, A.S.C.
CORAM:
THE CHIEF JUSTICE
JUSTICE B. P. ROUTRAY
ORDER
10.08.2021 Order No.
02. 1. For the reasons stated therein, the application is allowed.
2. The order dated 22nd July, 2021 passed in Writ Petition (Civil) No.14662 of 2011 is recalled and the writ petition is restored to file.
3. The CMAPL is disposed of.
4. An urgent certified copy of this order be issued as per rules.
(Dr. S. Muralidhar) Chief Justice ( B.P. Routray) Judge B.K. Barik