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Orissa High Court

Alom Extrusion Ltd vs State Of Orissa And Others .... Opposite ... on 10 August, 2021

Author: B. P. Routray

Bench: B. P. Routray

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                          CMAPL No.144 of 2021

                   Alom Extrusion Ltd.                         ....          Petitioner
                                                            Mr.P. Mukherji, Advocate
                                                 -versus-
                   State of Orissa and others                   .... Opposite Parties
                                                                 Mr.S.N. Das, A.S.C.

                               CORAM:
                               THE CHIEF JUSTICE
                               JUSTICE B. P. ROUTRAY
                                              ORDER

10.08.2021 Order No.

02. 1. For the reasons stated therein, the application is allowed.

2. The order dated 22nd July, 2021 passed in Writ Petition (Civil) No.14662 of 2011 is recalled and the writ petition is restored to file.

3. The CMAPL is disposed of.

4. An urgent certified copy of this order be issued as per rules.

(Dr. S. Muralidhar) Chief Justice ( B.P. Routray) Judge B.K. Barik