Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 51(2)] [Section 51] [Entire Act] Union of India - Subsection Section 51(2)(x) in Motor Vehicles Act, 1939 (x)any other conditions which may be prescribed.]