Delhi High Court - Orders
Vedanta Limited vs Assistant Commissioner Of Income Tax & ... on 30 January, 2025
Author: Yashwant Varma
Bench: Yashwant Varma
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6890/2023 & CM APPL. 26867/2023 (Stay)
VEDANTA LIMITED .....Petitioner
Through: Mr. Ajay Vohra, Sr. Adv. with
Mr. Neeraj Jain, Mr. Aniket D.
Agrawal, Mr. Deepesh Jain,
Mr. Manoj Kumar Bansal and
Mr. Abhishek Singhvi, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX
& ANR. .....Respondents
Through: Mr. Abhishek Maratha, SSC
with Mr. Parth Semwal, Mr.
Apoorv Agarwal, JSCS with
Ms. Nupur Sharma, Mr. Gaurav
Singh, Mr. Bhanukaran Singh
Jodha, Ms. Muskaan Goel and
Mr. Kamakshraj Singh, Advs.
for Revenue.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 30.01.2025 We take note of the recordal of facts which appear in Para 9 of our order of 22 May 2023.
We are informed that the matter pending before the Madras High Court is yet to be disposed of.
Consequently, let this writ petition be re-notified for 26.03.2025.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/02/2025 at 22:20:45 Interim orders granted earlier to continue till the next date of listing.
YASHWANT VARMA, J.
HARISH VAIDYANATHAN SHANKAR, J.
JANUARY 30, 2025/RW This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/02/2025 at 22:20:45