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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(1) in The Rajasthan Land Revenue (Survey, Record & Settlement) (Government) Rules, 1957

(1)All maps, field-books and other registers prepared by the Land Records Officer may be seen by the interested parties, free of cost on any working day during office hour, on presentation of an application in writing on plain paper.