Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(9) in The West Bengal Tax On Entry Of Goods Into Local Areas Act, 2012

(9)No Court shall take cognizance of any offence under this Act of the rules made thereunder except with the previous sanction of the Commissioner.