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[Cites 0, Cited by 0] [Section 231(1)] [Section 231] [Entire Act]

State of Uttar Pradesh - Subsection

Section 231(1)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(a)that he has acted as a member of the Zila Panchayat or member of any Committee by voting or taking part in the discussion of any matter in which he has directly or indirectly, a personal interest or in which he is professionally interested on behalf of a client, principal or other person;