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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1) in Rajasthan Nazul/Devsthan Building (Disposal by Public Auction) Rules, 1967

(1)Upon receiving the report under Rule 10(2) from the officer conducting the sale, the Chairman of the Disposal Committee shall inform the Chief Secretary to Government of Rajasthan regarding the highest bid obtained at such auction sale in the prescribed Form "D", and shall convene a meeting of the Disposal Committee within a month of the auction to consider the offer.