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[Cites 0, Cited by 0] [Section 3A(1)] [Section 3A] [Entire Act]

State of Tamilnadu - Subsection

Section 3A(1)(a) in The Tamil Nadu Open Places (Prevention Of Disfigurement) Act, 1959

(a)obstructs the line of vision of any person or the driver of any vehicle using any public place or endangers the safety of such person, driver or vehicle;