Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18B] [Entire Act] Bengal Presidency - Subsection Section 18B(a) in Bengal Tenancy Act, 1885 (a)as an admission of the permanence, the amount of fixity of rent, the area, the transferability or any incident of such tenure or holding, or
