Supreme Court - Daily Orders
Dr. Ulhas Patil Medical College And ... vs Union Of India on 19 March, 2018
Bench: Arun Mishra, Navin Sinha
ITEM NO.64 COURT NO.10 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 186/2018
DR. ULHAS PATIL MEDICAL COLLEGE
AND HOSPITAL & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 31829/2018)
Date : 19-03-2018 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s)
Mr.Shekhar Naphade, Sr.Adv.
Mr.Manish Kumar, Adv.
Mr.Sidaarth Shinde, Adv.
Mr.Piyush Kaushik, Adv.
Ms.Aakansha Kaul, Adv.
Mr.Nakul Jain, Adv.
Ms.Nalini Singh, Adv.
Ms.Divya Roy, AOR
For Respondent(s)
Mr.Vikramjit Banerji, ASG
Mr.Merusagar Samantray, Adv.
Ms.Nachiketa Joshi, Adv.
Ms.Lhingneivah, Adv.
Mr.Ayush Anand, Adv.
Mr.Subhandu Anand, Adv.
Mr.G.S.Makker, Adv.
Mr.Gaurav Sharma, Adv.
Ms.Amandeep Kaur, Adv.
Mr.Prateek Bhatia, Adv.
Mr.Abhishek, Adv.
Ms.Mansi, Adv.
Mr.Dhawal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Since the Oversight Committee has decided not to recommend the college in question, learned counsel for the petitioner prays to withdraw this writ petition with Signature Not Verified ASHOK RAJ SINGH Date: 2018.03.20 liberty to question the impugned order before the High Digitally signed by 16:09:27 IST Reason: Court.
Liberty prayed for is granted and the writ petition is dismissed as withdrawn.
(Ashok Raj Singh) (Jagdish Chander)
Court Master Court Master