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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 10(1)(q) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014

(q)To make special provisions for students belonging to the State of Arunachal Pradesh for admission in course of the University or in a constituent college, affiliated college, regional centre, campus or study centre;