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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Chattisgarh - Subsection

Section 52(1)(xiii) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(xiii)take all necessary measures to mobilise the resources by exercising the powers entrusted to it by any law or the Central or State Government;