Calcutta High Court
Rashmoy Das vs Mrs. Mira Das & Ors on 1 December, 2017
Author: I. P. Mukerji
Bench: I. P. Mukerji
OD-12 AP No. 60 of 2008 IN THE HIGH COURT AT CALCUTTA ORDINARY ORIGINAL CIVIL JURISDICTION Rashmoy Das Versus Mrs. Mira Das & Ors.
Before:
The Hon'ble Justice I. P. MUKERJI Date: 1st December 2017 Appearance:
Mr. Sudip Deb, Advocate for the petitioner The Court: This is a specially assigned arbitration petition to be heard by a Single Bench. I am now sitting in the Division Bench. There is paucity of time to take up the matter.
Hence I release the same.
Certified photocopy of this order, if applied for, be supplied to the parties upon compliance with all requisite formalities.
(I. P. MUKERJI, J.) R. Bose