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State of Tamilnadu - Section

Section 10 in Tamil Nadu Panchayats (Constitution of Committees of Village Panchayats and Delegation of Functions To Such Committees) Rules, 1999

10. Education Committee.

- Notwithstanding anything contained in sub-rule (2) of rule 3, the Education Committee shall consist of the members of the village panchayat, public and representatives of Parents Teachers Association It shall monitor the functioning of all schools in its area. The Committee shall plan and organise public participation to develop school infrastructure including building. It shall organise campaign for universal education, non-formal education, maintenance of libraries and promote the literacy and reading habit among public.