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Uttarakhand High Court

WPSS--1231/2009 on 27 July, 2012

WPSS N0.l23l of 2009
H0n'ble Tarun Agarwala, J.

Put up this matter in the next cause list as prayed by Mr. Harendra Belwal, learned brief holder for the State. (Tarun Agarwala, J.) Dated 27.07.2012 LSR