Section 2(g) in Gujarat Self financed Schools (Regulation of Fees) Act, 2017
(g)"Fee or Fee Structure" means any amount, by whatever name called, collected, directly or indirectly, by a school for admission of a student to any Standard or course of study and includes,-(i)Tuition fee;(ii)Term fee, which shall not exceed one month tuition fee per term;(iii)Library fee and deposit;(iv)Laboratory fee and deposit;(v)Gymkhana fee;(vi)Caution money;(vii)Examination fee;(viii)Admission fee, which shall not exceed one month tuition fee;(ix)Yoga and Physical Education fee;(x)any other fee as determined by the Fee Regulatory Committee;
