Securities And Exchange Board Of India - Subsection
Section 2(af) in Securities and Exchange Board of India (Portfolio Managers) Regulations, 1993
(af)[ "custodian" means a person who has been granted a certificate of registration to carry on the business of custodian under the Securities and Exchange Board of India (Custodian) Regulations, 1996; [Substituted by Notification No. SEBI/LAD-NRO/GN/2019/17, dated 10.5.2019 (w.e.f. 7.1.1993).]
