Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Maharashtra - Subsection Section 37(3) in The Maharashtra State Board Of Nursing And Paramedical Education Act, 2013 (3)Such accounts shall be operated upon by such officers of the Board as may be authorized by it by regulations made in this behalf.
