Supreme Court - Daily Orders
The State Of Kerala vs Dr. Abdul Rasheed @ Dr. A.R. Babu on 23 January, 2023
Bench: Dinesh Maheshwari, Hrishikesh Roy
1
ITEM NO.46 COURT NO.6 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 33158/2018
(Arising out of impugned final judgment and order dated 29-05-2018
in WA No. 419/2018 passed by the High Court Of Kerala At Ernakulam)
THE STATE OF KERALA & ORS. Petitioner(s)
VERSUS
DR. ABDUL RASHEED @ DR. A.R. BABU Respondent(s)
WITH
SLP(C) No. 4833/2019 (XI-A)
SLP(C) No. 33159-33164/2018 (XI-A)
Date : 23-01-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s)
Mr. V Giri, Sr. Adv.
Mr. C. K. Sasi, AOR
Mr. Abdulla Naseeh V T, Adv.
Ms. Meena K Poulose, Adv.
For Respondent(s) Mr. Ranjith Kumar, Sr. Adv.
Mr. Ranjit Kumar, Sr. Adv.
Mr. M.gireesh Kumar, Adv.
Mr. M Gireesh Kumar, Adv.
Mr. Sergi Joseph Thomas, Adv.
Mr. Ankur S. Kulkarni, AOR
Mr. Avinash Kr. Lakhanpal, AOR
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by List these matters on a non-miscellaneous Neetu Khajuria Date: 2023.01.23 18:30:45 IST Reason: day in the week commencing from 20.02.2023.
Learned counsel for the parties may submit 2 short notes on their proposed submissions before the matters are taken up next.
(NEETU KHAJURIA) (RANJANA SHAILEY) ASTT. REGISTRAR-cum-PS COURT MASTER