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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(5) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(5)Granting of partial accreditation:If the Council considers that accreditation up to the final standard cannot be accorded to an institution at any particular stage, partial accreditation up to the Intermediate standard may be granted, with the approval of the State Government for such period as the Council may consider necessary. The position shall be reviewed before the expiry of such period and accreditation up to the final standard shall be granted if the position improves up to the required standard or the institution shall be allowed to continue with the partial accreditation for such further period as the Council may decide. In case, an institution is given partial accreditation, it shall be required to apply to the Council before the expiry of the period of accreditation, with a non-refundable fees of Rs.4,000/- (Four thousand) only and shall pay the residue amount i.e. Rs. 15,000/- (Rupees fifteen thousand) of the prescribed amount, in case such accreditation is decided to be granted to it.