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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(2)(e) in The Jammu and Kashmir Preservation of Specified Trees Act, 1969

(e)manner and procedure for holding inquiry under sections 6 and 8 (3) and the matters to be considered therein;