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[Cites 0, Cited by 16] [Article 31A(1)] [Article 31A] [Constitution]

Constitution Subarticle

Article 31A(1)(e) in Constitution of India

(e)the extinguishment or modification of any rights accruing by virtue of any agreement, lease or licence for the purpose of searching for, or winning, any mineral or mineral oil, or the premature termination or cancellation of any such agreement, lease or licence,