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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(2) in The U.P. Bhoodan Yagna Rules, 1953

(2)The declaration shall be accompanied by an extract from the current year's Khatauni duly certified by the lekhpal of the, halqa in which the land sought to be distributed lies. If the Khatauni be not available, an extract from the Khatauni for the year immediately preceding shall be filed.