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National Green Tribunal

News Item Titled "Veerangal Odai ... vs Water Resources Department Tamilnadu on 25 March, 2025

Item No.10:-

               BEFORE THE NATIONAL GREEN TRIBUNAL
                    SOUTHERN ZONE, CHENNAI

                         [Through Physical Hearing (Hybrid Option)]


                 Original Application No.140 of 2024 (SZ)

IN THE MATTER OF:

     Tribunal on its own motion SUO MOTU
     based on the news item published in The
     Times     of   India,   Chennai     Edition
     dt.09.04.2024 under the caption "Veerangal
     Odai becomes latest target of land sharks"

                                          With

     Water Resources Department,
     Rep. by its Addl. Chief Secretary,
     Chennai and Ors.
                                                                      ... Respondent(s)


     Date of hearing: 25.03.2025.


CORAM:


HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER

HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER



     For Applicant(s):             Suo Motu.


     For Respondent(s):            Dr. D. Shanmuganathan for R1, R2 & R4.
                                   Mr. S. Sai Sathya Jith for R3.
                                   Dr. S.B. Nirmalatha for R5.




                                        Page 1 of 2
                            ORDER

1. The learned counsel appearing for the Greater Chennai Corporation (GCC) seeks additional time to file the detailed report.

2. Let the report of the GCC be filed before the date of next hearing, without further delay.

3. Post the matter on 17.06.2025.

Sd/-

Smt. Justice Pushpa Sathyanarayana, JM Sd/-

Dr. Satyagopal Korlapati, EM O.A. No.140/2024(SZ) 25th March, 2025. Mn.

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