National Green Tribunal
News Item Titled "Veerangal Odai ... vs Water Resources Department Tamilnadu on 25 March, 2025
Item No.10:-
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
[Through Physical Hearing (Hybrid Option)]
Original Application No.140 of 2024 (SZ)
IN THE MATTER OF:
Tribunal on its own motion SUO MOTU
based on the news item published in The
Times of India, Chennai Edition
dt.09.04.2024 under the caption "Veerangal
Odai becomes latest target of land sharks"
With
Water Resources Department,
Rep. by its Addl. Chief Secretary,
Chennai and Ors.
... Respondent(s)
Date of hearing: 25.03.2025.
CORAM:
HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER
HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER
For Applicant(s): Suo Motu.
For Respondent(s): Dr. D. Shanmuganathan for R1, R2 & R4.
Mr. S. Sai Sathya Jith for R3.
Dr. S.B. Nirmalatha for R5.
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ORDER
1. The learned counsel appearing for the Greater Chennai Corporation (GCC) seeks additional time to file the detailed report.
2. Let the report of the GCC be filed before the date of next hearing, without further delay.
3. Post the matter on 17.06.2025.
Sd/-
Smt. Justice Pushpa Sathyanarayana, JM Sd/-
Dr. Satyagopal Korlapati, EM O.A. No.140/2024(SZ) 25th March, 2025. Mn.
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