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State of Rajasthan - Section

Section 3 in The State Capital Investment Subsidy Scheme for New Industries, 1990

3. Applicability of the scheme.

- This scheme will be applicable in (a) the whole of the State of Rajasthan for the new and eligible Industrial units in Electronics and Telecommunication and (b) the whole of the State of Rajasthan except in the areas falling under Municipal limits or urban improvement limits of the cities of Ajmer. Alwar, Bhilwara. Jodhpur and Udaipur and urban agglomeration limits of Jaipur and Kota for other and eligible Industrial units.