Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 60 in Delhi Motor Vehicles Rules, 1993 60. Exemption from payment of Fees. (1)No fee shall be payable for the permits issued to a foreign Embassy in India.(2)The Commissioner may by order in writing exempt any person from the paying of the prescribed fee in this Chapter.
