Punjab-Haryana High Court
Vijay Kumar And Others vs Sh.R.S.Ballian And Another on 30 May, 2012
Author: Surya Kant
Bench: Surya Kant
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
C.O.C.P.No.1499 of 2011 (O&M)
Date of Decision : May 30, 2012
Vijay Kumar and others .....Petitioners
versus
Sh.R.S.Ballian and another .....Respondents
CORAM : HON'BLE MR.JUSTICE SURYA KANT.
Present : Mr.Vikas Chatrath, Advocate, for the petitioner
Mr.Rupinder S.Khosla, Advocate, for the respondents.
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1. Whether Reporters of Local papers may be allowed to see the
judgment?
2. To be referred to the Reporters or not?
3. Whether the judgment should be reported in the Digest?
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Surya Kant, J. (Oral)
For orders, see order of even date passed in COCP No.739 of 2012 (Jagdish Singh and others versus Sh.Manvesh Singh Sidhu).
May 30, 2012 (SURYA KANT) Mohinder JUDGE