Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 273] [Entire Act]

State of Madhya Pradesh - Subsection

Section 273(d) in The M.P. Municipalities Act, 1961

(d)tor protection of milk against infection or contamination.