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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Bihar - Subsection

Section 83(4) in Bihar Inland Vessels Rules, 2013

(4)A sailing vessel less than 10 meters in light, a vessel under oars may exhibit lights prescribed in this rule, but if she does not, she shall have ready at hand an electric torch or lighted lantern showing white light which shall be exhibited in sufficient time to prevent collision.