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Union of India - Section

Section 89 in The Explosives Rules, 2008

89. Restriction on preparation of charges

.-(1) An explosive of one description shall not be converted into an explosive of another description.
(2)The explosives of Class 2 or Class 3 shall be used in their original cartridge packing and such cartridges shall not be cut to remove explosives for making cartridges of different sizes.