Madhya Pradesh High Court
Shayar Khan Alias Sahir Khan vs The State Of Madhya Pradesh on 17 June, 2019
1 MCRC-23471-2019 The High Court Of Madhya Pradesh MCRC-23471-2019 (SHAYAR KHAN ALIAS SAHIR KHAN Vs THE STATE OF MADHYA PRADESH) 1 Gwalior, Dated : 17-06-2019 Shri Awdhesh Pratap Singh Sisodiya, Advocate for the petitioner. Counsel for the petitioner prays for withdrawal of this bail petition. Prayer allowed.
Bail petition is dismissed as withdrawn.
(VISHAL MISHRA) JUDGE ar ABDUR RAHMAN 2019.06.18 16:23:53 +05'30'