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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Kerala - Subsection

Section 10(15) in Kerala University Act, 1969

(15)Notwithstanding anything contained in sub-section (1) it shall not be necessary to constitute a Committee for submitting the panel of names for the appointment of first Vice-Chancellor after the commencement of this Act, and the first Vice-Chancellor shall be appointed by Government for one year.