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[Cites 0, Cited by 0] [Section 28(5)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(5)(b) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(b)data on the ability of the ship to comply with damage stability criteria as determined by this rule, including the effect of relaxations that may have been allowed under clause (c) of sub-rule (I).