Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 4 in Rajasthan Schools (Regulation of Collection of Fee) Act, 2013 4. Fixation of fee by the Government. - The Government shall fix the fee for admission of the pupils to any Standard or course of study in Government schools and aided schools.
