Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Jharkhand High Court

State Of Jharkhand Through Chief ... vs Texmaco Rail & Engineering Ltd. (Trel) on 11 January, 2023

Author: Sanjay Kumar Dwivedi

Bench: Sanjay Kumar Dwivedi

              IN       THE HIGH COURT OF JHARKHAND AT RANCHI
                                     M.A. No. 105 of 2003
              State of Jharkhand through Chief Engineer,
              Subarnrekha Multipurpose Project & Anr.        ..... ... Appellants
                                         Versus
              Texmaco Rail & Engineering Ltd. (TREL)          ..... ... Respondent
                                             with
                                    M.A. No. 106 of 2003
                                               with
                                    M.A. No. 107 of 2003
                                --------

CORAM : HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

------

       For the Appellants-Stat :         Mr. Praveen Akhauri, S.C. (Mines)-I.
                                :        Ms Shalini Shahdeo, AC to SC (L&C)-I
       For the Respondents       :       None.
                                ------
12/ 11.01.2023     Mr. Praveen Akhauri, learned S.C. (Mines)-I is present for the

appellants-State in M.A. No. 105 of 2003 and Ms Shalini Shahdeo, learned AC to SC (L&C)-I is also present for the appellants-State in M.A. Nos. 106 and 107 of 2003. The respondents are not present.

All these three matters were tagged together by the earlier order.

It has been informed that the Jharkhand State Bar Council has further resolved to abstain from the Court work till 13.01.2023.

In that view of the matter, let these matters appear after three weeks.

(Sanjay Kumar Dwivedi, J.) Amitesh/-