Jharkhand High Court
State Of Jharkhand Through Chief ... vs Texmaco Rail & Engineering Ltd. (Trel) on 11 January, 2023
Author: Sanjay Kumar Dwivedi
Bench: Sanjay Kumar Dwivedi
IN THE HIGH COURT OF JHARKHAND AT RANCHI
M.A. No. 105 of 2003
State of Jharkhand through Chief Engineer,
Subarnrekha Multipurpose Project & Anr. ..... ... Appellants
Versus
Texmaco Rail & Engineering Ltd. (TREL) ..... ... Respondent
with
M.A. No. 106 of 2003
with
M.A. No. 107 of 2003
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CORAM : HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI
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For the Appellants-Stat : Mr. Praveen Akhauri, S.C. (Mines)-I.
: Ms Shalini Shahdeo, AC to SC (L&C)-I
For the Respondents : None.
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12/ 11.01.2023 Mr. Praveen Akhauri, learned S.C. (Mines)-I is present for the
appellants-State in M.A. No. 105 of 2003 and Ms Shalini Shahdeo, learned AC to SC (L&C)-I is also present for the appellants-State in M.A. Nos. 106 and 107 of 2003. The respondents are not present.
All these three matters were tagged together by the earlier order.
It has been informed that the Jharkhand State Bar Council has further resolved to abstain from the Court work till 13.01.2023.
In that view of the matter, let these matters appear after three weeks.
(Sanjay Kumar Dwivedi, J.) Amitesh/-