Section 72(2) in Rajasthan District Board Account Rules

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State of Rajasthan - Subsection

Section 72(2) in Rajasthan District Board Account Rules

(2)To guard against cases of double payment of travelling allowance, a register in the following form shall be maintained by the Accountant and submitted to the authority authorised to countersign the travelling allowance bills, alongwith the bills:-

Name of the Officer or Official onwhose behalf the bill is drawn.	Dates of journey for whichtravelling allowance is charged	Amount of the bill	Initials with date of thecounter-signing Officer	No. and date of payment Voucher	Remarks
From	To	Rs.	nP.
1	2	3	4	5	6

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State of Rajasthan - Subsection

Section 72(2) in Rajasthan District Board Account Rules