Bombay High Court
Official Liquidator vs Accentia Technologies Ltd, Cin ... on 19 July, 2019
Author: K.R.Shriram
Bench: K.R.Shriram
1/1 olr-185-18&olr-1-19(7).doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY AND ORIGINAL CIVIL JURISDICTION
OFFICIAL LIQUIDATOR REPORT NO.185 OF 2019
WITH
OFFICIAL LIQUIDATOR REPORT NO.1 OF 2019
IN
COMPANY PETITION NO.127 OF 2014
In the matter of Accentia
TechnologiesLtd.(In Liquidation)
L & T Finance Ltd. ..Petitioner
Mr. V. P. Katkar, Official Liquidator present
Mr. Suhas Sawant Deputy Official Liquidator present
Mr. Aditya Pimple for Official Liquidator
Ms S. I. Joshi a/w Ms Nikita Pawar and Ms Jalpa Pithadia I/b S. I. Joshi &
co. for Petitioner
CORAM : K.R.SHRIRAM, J.
DATE : 19th JULY 2019 P.C.:
OFFICIAL LIQUIDATOR REPORT NO.1 OF 2019 1 Mr. Pimple appearing for liquidator seeks leave to withdraw the official liquidator report since the liquidator has already filed an application under Section 17 of SARFESI Act. Official Liquidator Report No.1 of 2019 is dismissed as withdrawn.
(K.R. SHRIRAM, J.) Meera Jadhav ::: Uploaded on - 20/07/2019 ::: Downloaded on - 21/07/2019 01:12:07 :::