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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(3) in U.P. Non-Governmental Arabic and Persian Madarsa Recognition, Administration and Services Regulation, 2016

(3)For recognition of Madarsa upto Munshi/Maulvi level there must be atleast 150 students out of which the number of the students of the Munshi/Maulvi should not be less than 30. For recognition of every higher classes appearance of, at least, 10 students in current year examination shall also be necessary.