Madhya Pradesh High Court
M/S Kotak Mahindra Primus Ltd. vs M/S Goyal Financial (India) Ltd. on 22 January, 2024
Author: Hirdesh
Bench: Hirdesh
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
FA No. 94 of 2002
(M/S KOTAK MAHINDRA PRIMUS LTD. Vs M/S GOYAL FINANCIAL (INDIA) LTD.)
Dated : 22-01-2024
Ms.Kulsoom Khan, counsel on behalf of Mr. Vivek Dalal counsel for the
appellant.
Ms. Rekha Shrivastava, counsel for the Respondent [R-1].
Counsel for the appellant prays for time. List after six weeks.
(HIRDESH) JUDGE Arun/-
Signature Not Verified Signed by: ARUN NAIR Signing time: 23-01- 2024 10:07:16