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Madhya Pradesh High Court

M/S Kotak Mahindra Primus Ltd. vs M/S Goyal Financial (India) Ltd. on 22 January, 2024

Author: Hirdesh

Bench: Hirdesh

                                                                  1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT INDORE
                                                            FA No. 94 of 2002
                                      (M/S KOTAK MAHINDRA PRIMUS LTD. Vs M/S GOYAL FINANCIAL (INDIA) LTD.)

                         Dated : 22-01-2024
                                  Ms.Kulsoom Khan, counsel on behalf of Mr. Vivek Dalal counsel for the

                         appellant.
                                  Ms. Rekha Shrivastava, counsel for the Respondent [R-1].

Counsel for the appellant prays for time. List after six weeks.

(HIRDESH) JUDGE Arun/-

Signature Not Verified Signed by: ARUN NAIR Signing time: 23-01- 2024 10:07:16