Calcutta High Court (Appellete Side)
Akb Abhijit Biswas vs The State Of West Bengal & Ors on 22 January, 2015
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
1 17 22.01.15 F.M.A. 4144 of 2014 akb Abhijit Biswas
-Versus-
The State of West Bengal & Ors.
None present.
None represents. List it after four weeks.
( Manjula Chellur, Chief Justice ) ( Joymalya Bagchi, J. )