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Calcutta High Court (Appellete Side)

Akb Abhijit Biswas vs The State Of West Bengal & Ors on 22 January, 2015

Author: Joymalya Bagchi

Bench: Joymalya Bagchi

1 17 22.01.15 F.M.A. 4144 of 2014 akb Abhijit Biswas

-Versus-

The State of West Bengal & Ors.

None present.

None represents. List it after four weeks.

( Manjula Chellur, Chief Justice ) ( Joymalya Bagchi, J. )