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State of Uttar Pradesh - Section

Section 12 in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

12. Determination of Vacancies.

- The Appointing Authority shall determine, the number of vacancies to be filled during the course of the year of recruitment, The Appointing Authority must also determine the vacancies to be reserved for the candidates belonging to the Scheduled Caste. Scheduled Tribe and other categories under regulation 9.