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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(1)(d) in Haryana Electricity Reform (Transfer of Distribution Undertakings from Haryana Vidyut Prasaran Nigam Ltd. to Distribution Companies) Rules, 1999

(d)[ "Common Cadre Personnel" means the personnel who were classified under Schedules E and F of the Haryana Electricity Reform (Transfer of Undertakings, Assets, Liabilities, Proceedings and Personnel Scheme, Rules 1998 (hereinafter called the said Rules) and also include 18 categories of Schedule D of the said rules i.e. :- [Clause (d) Substituted vide Haryana Notification dated 14.6.2001.]
(i)JE I/Field
(ii)JE/Field
(iii)AFM
(iv)S.S.A.
(v)JE/Sub Station
(vi)JE/Civil
(vii)Installation Inspector
(viii)Assistant Store Officer
(ix)AFM (Const.)
(x)JE I/Test
(xi)JE Test
(xii)Foreman
(xiii)Commercial Assistant
(xiv)Assistant Accounts
(xv)Lineman
(xvi)L.D.C./Cash
(xvii)Meter Reader; and
(xviii)Cable Jointer;].