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Delhi High Court - Orders

Union Of India & Ors vs Premwati on 24 May, 2022

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva, Tushar Rao Gedela

                          $~28
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 10087/2019 and C.M. No. No.41716/2019
                                 UNION OF INDIA & ORS                            ..... Petitioners
                                               Through:          Mr. V.S.R. Krishna and Mr. V.
                                                                 Shashank Kumar, Advocates

                                                    versus

                                 PREMWATI                                          ..... Respondent
                                                    Through:     Mr. A.K. Trivedi and Mr. Naveen,
                                                                 Advocates

                                 CORAM:
                                 HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                 HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                    ORDER

% 24.05.2022

1. Counter affidavit stated to have been filed by the Respondent is not on record. Let the counsel check-up with the Registry and have the same placed on record.

2. Rejoinder thereto, if any, be filed within four weeks.

3. List on 31.10.2022.

SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J MAY 24, 2022 'yg' Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:26.05.2022 17:38:12