Delhi High Court - Orders
Union Of India & Ors vs Premwati on 24 May, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva, Tushar Rao Gedela
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10087/2019 and C.M. No. No.41716/2019
UNION OF INDIA & ORS ..... Petitioners
Through: Mr. V.S.R. Krishna and Mr. V.
Shashank Kumar, Advocates
versus
PREMWATI ..... Respondent
Through: Mr. A.K. Trivedi and Mr. Naveen,
Advocates
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 24.05.2022
1. Counter affidavit stated to have been filed by the Respondent is not on record. Let the counsel check-up with the Registry and have the same placed on record.
2. Rejoinder thereto, if any, be filed within four weeks.
3. List on 31.10.2022.
SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J MAY 24, 2022 'yg' Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:26.05.2022 17:38:12