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[Cites 0, Cited by 0] [Section 36(4)] [Section 36] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 36(4)(i) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(i)construction of internal/connecting roads, godowns and other infrastructure in the Principal market yard, sub-market yard (s), market sub-yard (s) and delineated market area to facilitate marketing of agricultural produce including livestock and for the purpose give grant or advance Funds to the Board, or any other Department or undertaking of the State Government or any other agency authorized by the Director/ Managing Director;