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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2)(c) in The Merchant Shipping (Pilot Ladder) Rules, 1967

(c)other ships which are required to have on board a pilot harbour-master or assistant harbour-master under section 31 of the Indian Ports Act, 1908 (15 of 1908) while they are in any port in India: