Section 13 in The Gujarat Professional Civil Engineers Act, 2006
13. Functions of Council.
- Subject to the provisions of this Act, the Council shall perform the following functions, namely:-(a)to manage the property of the Council;(b)to manage and control the fund established under sub-section (1) of section 12;(c)to keep proper accounts of the fund;(d)to hold examinations prescribed by regulations;(e)to cause to prepare and maintain a register of professional civil engineers.(f)to grant or refuse certificate of practice:(g)to levy and collect fees from examinees, civil engineers applying for registration, professional civil engineers and others;(h)to remove from the register the names of professional civil engineers and to restore to the register the names of professional civil engineers which have been removed;(i)to prescribe standards of professional conduct and etiquette and code of ethics for professional civil engineers;(j)to exercise disciplinary powers conferred by this Act, and(k)to perform such other functions as are laid down in this Act and in the rules and regulations.
