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State of Rajasthan - Section

Section 7A in Rajasthan Animal Husbandry Service Rules, 1963

7A. [ Reservation of vacancies for Other Backward Classes. [Added by Rajasthan vide Notification No. F. 7(2) DOP/A-II/93, dated 24.5.1994 w.e.f 28.9.193.]

- Reservation of vacancies for Other Backward Classes shall be in accordance with the orders of the Govt, for such reservation in force at the time of direct recruitment. In the event of non-availability of eligible and suitable candidates amongst Other Backward Classes in a particular year, the 'vacancies so reserved for them shall be filled in accordance with the normal procedure.]